JASWANT SINGH Vs. UNION OF INDIA

Referred Judgements :-

C GIRIJAMBAL VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED]
DELHI VETERINARY ASSOCIATION VS. UNION OF INDIA [REFERRED]
P SAVITA VS. UNION OF INDIA MINISTRY OF DEFENCE DEPARTMENT OF DEFENCE PRODUC TION NEW DELHI [REFERRED]
FEDERATION OF ALL INDIA CUSTOMS AND CENTRAL EXCISE STENOGRAPHERS RECOGNISED VS. UNION OF INDIA [REFERRED]
ALL INDIA SAINIK SCHOOLS EMPLOYEES ASSOCIATION VS. DEFENCE MINISTER CUM CHAIRMAN BOARD OF GOVERNORS SAINIK SCHOOLS SOCIETY NEW DELHI [REFERRED]
V MARKENDEYA VS. STATE OF ANDHRA PRADESH [REFERRED]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED]
VIJAY KUMAR VS. STATE OF PUNJAB [REFERRED]