(1.) The petitioners are working as Ziladars. They were appointed as Canal Darogas. For this reliance is being placed on Annexure "P/2". This order came to be passed on 31.8.1978. The order annexure "P/2" reads as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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