REGENT COMPUTRONICS PVT. LTD.

Munshi Ram Dogra Appellant

V/S

STATE OF JANDK Respondents

Referred Judgements :-

STATE OF M.P. V. S.S. KOURAV [REFERRED TO]
B VARADHA RAO VS. STATE OF KARNATAKA [REFERRED TO]
BANK OF INDIA VS. JAGJITSINGHMEHTA [REFERRED TO]
RAJENDRAROY VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. S L ABBAS [REFERRED TO]
RAMESH CHANDRA TYAGI VS. UNION OF INDIA [REFERRED TO]
N K SINGH VS. UNION OF INDIA [REFERRED TO]
STATE OF ORISSA VS. KALICHARAN MOHAPATRA [REFERRED TO]

(1.) COUNSELS heard.

(2.) PETITION admitted.

(3.) WITH the consent of learned counsel for the parties, this petition is taken up for final disposal.