(1.) Mr. Asheesh Singh Kotwal, learned Dy. AG appears in these two appeals challenging the order of a learned Single Judge dated 26.03.2018. He was assisted by Mr. M.A.Bukhari, Chairman, BOPEE.
(2.) On the respondents side, Dr. Manish Atri and Dr. Amit Kumar, respondent Nos. 2 and 3 in LPASW No.59/2018 are present in the Court stated that their counsel is not able to appear today. However, considering the seriousness of the case, namely, admission to the Postgraduate Medical Courses in the State of Jammu & Kashmir and the timeline prescribed by the Medical Council of India as also the decision of the Supreme Court on the issue, we are inclined to admit this case considering the nature of controversy.
(3.) Prima facie case for admission is as follows:-