LAWS(J&K)-2018-9-48

SANDEEP GUPTA Vs. IFTIKHAR HUSSAIN SHAH & ORS

Decided On September 24, 2018
SANDEEP GUPTA Appellant
V/S
Iftikhar Hussain Shah And Ors Respondents

JUDGEMENT

(1.) Caveat No. 3610/2018

(2.) Briefly stated the material facts are:-

(3.) Notification No.03 of 2006 dated 27.06.2006 was issued by the Deputy Commissioner (District Development Commissioner), Doda, inviting applications from eligible candidates for filling up the posts inter-alia of Junior Engineers (Electrical) on contractual basis for a period of one year.