LAWS(J&K)-2018-8-35

TANVEER AHMAD KHAN Vs. SKUAST & ORS

Decided On August 09, 2018
Tanveer Ahmad Khan Appellant
V/S
SKUAST And ORS Respondents

JUDGEMENT

(1.) The petitioner has filed this petition seeking issuance of the following writs:

(2.) The above prayers are founded on the following averments made, and grounds taken, in the petition.

(3.) Sher-I-Kashmir University of Agricultural Sciences & Technology of Kashmir, abbreviated as SKUAST (for short, the respondentuniversity), issued advertisement notice no.01 of 2017 dated 102017 notifying certain posts of Assistant Professors, including the post of Assistant Professor-cum-Junior Scientist (Forestry). The notice prescribed, inter alia, the following eligibility criteria: