(1.) Both the writ petitions are taken up together for hearing.
(2.) The petitioner-Nisha Rana in SWP No.1418/2015 seeks the following relief:-
(3.) The petitioner-Sonali Sharma in SWP No.1118/2015 seeks the following relief:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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