GOLDEN HEARTZ FOUNDATION Vs. STATE AND ORS

JUDGEMENT

(1.) This Public Interest Litigation has raised an issue with regard to the lack of educational facilities for the visually impaired.

(2.) As per the status report filed by the respondents, the State Government is running a single School for the blind in Roop Nagar with the capacity of 25 children.

(3.) As per the report filed by Sajid Ahmed Khan, Secretary to the Government, Social Welfare Department, this School is providing educational facilities only up to Class-V.