LAWS(J&K)-2008-3-11

REPUJEET BAKSHI Vs. STATE OF J AND K

Decided On March 25, 2008
Repujeet Bakshi Appellant
V/S
STATE OF J AND K Respondents

JUDGEMENT

(1.) THE J&K; Public Service Commission, Jammu vide its Notification No.09 PSC of 2006 dated 28.12.2006, invited applications from the permanent residents of J&K; State for the post of Soil Conservation Assistant (Engg) Bio -gas Engineer and Technical Assistants against 23 posts available in the following break -up:

(2.) THE Government by its order No. 18 -Agri. of 1998 dated 12.01.1998, provided as follows:

(3.) THE J&K; Agriculture (Gazetted) Service Recruitment Rules were repealed by framing J&K; Agriculture (Gazette) Service Rules of 1988, through the medium of SRO179 of 1988. Schedule -I to the J&K; Agriculture (Gazetted) Service Recruitment Rules 1988, reflects the cadre strength of various posts in the Agriculture Department.