(1.) CONVICTED by learned Additional Sessions Judge, Reasi under Sections 302/325/324/447/336/149 RPC by judgment of January 15, 2005 and sentenced each to:
(2.) FACTS : -
(3.) DISCUSSION :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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