(1.) HEARD .
(2.) I have gone through the Order of the trial Court under revision.
(3.) ON perusal of the averments in the plaint I find the trial Court has not properly looked into and considered the matter.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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