LAWS(J&K)-2008-2-29

PARAMJEET SINGH Vs. STATE

Decided On February 27, 2008
PARAMJEET SINGH Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) SERVICE Selection Board by its advertisement notice No. 01 of 1999 dated 9 -3 -1999 invited applications from the eligible candidates for 275 posts of Teachers in District Cadre Rajouri. The percentage for category -wise reservation of the posts was as follows:

(2.) THE eligibility qualification as prescribed was "10+2" with with 50% marks and above. However, bar of 50% marks will not apply to graduates and above. The experience is to be given preference. The Service Selection Board also published the following selection criterion:

(3.) FOR making selection the Service Selection Board in exercise of the powers vested in it under Rule 13 of the Jammu and Kashmir Subordinate Service Recruitment Rules, 1992 read with Office Order No. 732 -SSB of 2006 dated 7 -8 -2006 constituted the interview committee comprising of the following: