LAWS(J&K)-2008-7-7

NEELAM DIGRA Vs. STATE OF JANDK

Decided On July 18, 2008
NEELAM DIGRA Appellant
V/S
STATE OF JAMMU AND KASHMIR Respondents

JUDGEMENT

(1.) APPROVED for reporting.

(2.) JANDK Public Service Commission vide its notification No. 7-PSC of 2005 dated 1. 6. 2005 invited applications for 47 posts of Assistant Engineer (Electrical ). The posts advertised were in the following categories:-

(3.) THE petitioner and respondent No. 4 offered their candidature under S. C category. After the conclusion of selection process, respondent No. 4 was selected, while the petitioner did not find berth in the select list. Pursuant to the selection, the name of respondent No. 4 came to be recommended for appointment, resulting into her appointment.