IFTIKHAR AHMAD KAKROO Vs. STATE OF J&K

Referred Judgements :-

RAY V. LOCAL GOVERNMENT BOARD [REFERRED TO]
GENERAL COUNCIL OF MEDICAL EDUCATION& REGISTRATION OF U.K. V. SANCKMAN [REFERRED TO]
COOPER V. WANDSWORTH BOARD OF WORKS [REFERRED TO]
GH. QADIR V. DFO [REFERRED TO]
NOOR MOHD V. DIRECTOR,FISHERIES [REFERRED TO]
SYED ZAFFER MEHDI V. STATE [REFERRED TO]
DR. TASNEEM GOWHAR V. STATE OF J &K [REFERRED TO]
GH MOHD. KALA V. STATE [REFERRED TO]
AB. GAFFAR SHEIKH V. STATE OF J &K [REFERRED TO]
STATE OF J &K V. MOHAMMAD KHALIL HAJAM [REFERRED TO]
SUBASH CHANDER V. STATE [REFERRED TO]
JAI SHANKER VS. STATE OF RAJASTHAN [REFERRED TO]
SENIOR SUPERINTENDENT OF POST OFFICES PATHANAMTHITTA VS. A GOPALAN [REFERRED TO]
CANARA BANK VS. V K AWASTHY [REFERRED TO]
MOHD YUNUS KHAN VS. STATE OF UP [REFERRED TO]
JUSTICE P D DINAKARAN VS. HONBLE JUDGES INQUIRY COMMITTEE [REFERRED TO]
KRUSHNAKANT B PARMAR VS. UNION OF INDIA [REFERRED TO]
IRSHAD AHMAD DAR VS. STATE [REFERRED TO]
GH. MOHI UD DIN RATHER VS. STATE [REFERRED TO]
MOHAMMAD HUSSAIN BALTI VS. STATE OF J AND K [REFERRED TO]
SURESH KUMAR VS. STATE OF J&K [REFERRED TO]
MOHD MAJNOON MIR VS. STATE [REFERRED TO]
STATE VS. S QAMAR ALI [REFERRED TO]
KHAN MUSHTAQ AHMAD VS. STATE OF J&K [REFERRED TO]
STATE OF J&K AND ORS. VS. RAMESH LAL [REFERRED TO]
RAKESH KUMAR VS. STATE & ORS. [REFERRED TO]