LAWS(J&K)-2017-5-92

MOHAMMAD ASHRAF HAJAM Vs. STATE OF J&K

Decided On May 01, 2017
Mohammad Ashraf Hajam Appellant
V/S
STATE OF JANDK Respondents

JUDGEMENT

(1.) Vide advertisement notice No.06 of 2013 dated 10.05.2013, applications have been invited from the eligible candidates for 5181 posts which include 190 posts of teachers District cadre Budgam with the following break-up" <FRM>JUDGEMENT_92_LAWS(J&K)5_2017_1.html</FRM>

(2.) The qualification prescribed is as under:

(3.) The note incorporated in the advertisement notice is quoted here-under: