(1.) This appeal is of the year 2016.
(2.) It is a case of fatal accident.
(3.) The Appellant-Insurance Company has filed the appeal challenging the award dated 21.10.2016 passed by the Motor Accidents Claims Tribunal, Jammu.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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