(1.) considering the nature of relief sought for and the grievance of the petitioners, the writ petition is admitted to hearing and is taken up for final disposal.
(2.) Prayer in the writ petition is as follows:-
(3.) Heard learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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