(1.) Detenu - Sandeep Singh son of Dhrub Singh resident of Raya Tehsil Vijaypur District Samba, seeks quashment of detention order No.11/PSA of 2017dated 16th March 2017, that District Magistrate, Samba (for brevity "Detaining Authority"), has passed, directing preventive detention of detenu, on the grounds detailed in petition on hand.
(2.) Respondents have filed reply affidavit and resisted the petition.
(3.) Heard and considered.