(1.) The writ petition is of the year 2015.
(2.) The relief sought in the writ petition is as follows:-
(3.) Petitioners claim that they were working as casual labourers in the Sheep Husbandry Department but the respondents have disengaged their services.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN