(1.) The relief sought in the writ petition is as following:
(2.) The respondents may be further directed to subject the petitioner/detenue to the periodical health checkups.
(3.) In view of the relief sought, the writ petition is admitted and taken up for final disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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