(1.) Detenu - Bashir Ahmad Rather son of Ghulam Rasool Rather resident of Beehama, Tehsil& District Ganderbal (for short "detenu") seeks quashment of detention order No.140-DMG/PSA/2016 dated 29th September 2016, passed by District Magistrate, Ganderbal (for brevity "Detaining Authority"), directing preventive detention of detenu, on the grounds detailed in petition on hand.
(2.) Respondents filed their counter in opposition to the petition and resisted the petition.
(3.) Heard learned counsel for the parties at length and considered the matter.