(1.) Writ petition is of the year 2003.
(2.) Following relief is sought in the writ petition:-
(3.) This case could have been solved long before, had the Chief Engineer, M&RE Wing, Srinagar responded to the legal notice of counsel annexure L, which, however, is undated.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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