LAWS(J&K)-2017-8-140

SURINDER KUMAR AND OTHERS Vs. STATE AND OTHERS

Decided On August 30, 2017

Surinder Kumar And Others Appellant

V/S

STATE AND OTHERS Respondents

Referred Judgements :-

STATE OF PUNJAB & ORS. VS. JAGJIT SINGH & ORS. [REFERRED TO]

JUDGEMENT

(1.) With the consent of learned counsel for the parties, the appeal is heard finally.

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