LAWS(J&K)-2017-12-111

PARDEEP KUMAR AND ANR. Vs. STATE OF J&K

Decided On December 12, 2017
Pardeep Kumar And Anr. Appellant
V/S
STATE OF JANDK Respondents

JUDGEMENT

(1.) The writ petition is of the year 2016, admitted on 16.03.2017.

(2.) Through the instant writ petition, petitioners seek the following reliefs:-

(3.) The respondent No. 3-J &K Service Selection Board vide notifications No. 02 of 2013 dated 16.01.2013 and 09 of 2013 dated 21.06.2013, inviting applications from the eligible candidates for the post of Physical Teacher, District Cadre for the year 2013.