SUMAIRA SHARIEF AND ORS. Vs. STATE AND ORS.

JUDGEMENT

(1.) SWP No. 63/2010, MP Nos. 629/2010 and 65/2010 Heard. Considered.

(2.) Vide advertisement notice dated 28.04.2008 issued by the Child Development Project Officer, Banihal (Member/Secretary Selection Committee), applications on prescribed proforma were invited from eligible female candidates for engagement as Anganwadi Workers on honorarium basis for 29 Anganwadi Centres as referred to therein in the advertisement. Amongst others, petitioners had also applied.

(3.) The selection Committee constituted comprised of District Social Welfare Officer, Ramban (Convener), Block Development Officer, Banihal (Member), Medical Officer, Banihal (Member) and Child Development Project Officer, Banihal as Member Secretary. After conducting the interview, they had prepared a provisional select list which was published; later on a select list was also published by the Member Secretary, (Child Development Project Officer, Banihal).