(1.) Detenu-Manzoor Ahmad Lone son of Ghulam Nabi Lone resident of Lelhar, Kakpora Tehsil Kakapora District Pulwama, through his wife, seeks quashment of detention order No.99/DMP/ PSA/16 dated 23rd Sept. 2016, passed by District Magistrate, Pulwama (for brevity "Detaining Authority"), directing preventive detention of detenu, on the grounds detailed in petition on hand.
(2.) Respondents filed their counter and resisted the petition.
(3.) Heard learned counsel for the parties at length and considered the matter.