(1.) This is the petition of mother of detenu - Tawseef Ahmad Khan @ Tarzan son of Mohammad Amin Khan resident of Qazi Hamam at present Al-Mustafa Colony, Tehsil and District Baramulla. She seeks quashment of detention order No.171/DMB/PSA/2016 dated 19th November 2016, that District Magistrate, Baramulla (for brevity "Detaining Authority"), has passed, directing preventive detention of detenu, on the grounds detailed in petition on hand.
(2.) Respondents filed their counter and resisted the petition.
(3.) Heard and considered.