(1.) BY this common order both the writ petitions are being disposed of as identical facts and point of law are involved in both the cases.
(2.) PETITIONER No.1 Romit Kumar in OWP No. 421/2006 after undergoing Bachelor of Computer Application Course in KAWA Institute of Management and Technology, a study center established in Jammu by Makhan Lal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya, Bhopal, which is a statutory University established by an Act of Madhya Pradesh State Legislature and listed at page 655 of the Universities Hand -book - 2000, obtained the BCA (Graduation) Degree in June 2004 issued by the said University. Likewise, other petitioners after undergoing courses in similarly established study centers too have obtained graduation degrees issued by the said University in June 2004 and June 2005.
(3.) IT is not in dispute that the said University has issued BCA Degrees in favour of petitioners in June, 2004 and June, 2005.