NEERU KHAJURIA, Vs. STATE

JUDGEMENT

(1.) BOTH these writ petitions shall stand disposed of vide this common order.

(2.) THE facts in brief be noticed as under: - -

(3.) THE further fact is that Dr Reena Gupta and Dr Sunila Gupta who were allotted the disciplines of Gynaecology & Obstetrics and Ophthalmology, respectively in GMC, Jammu, made a joint representation dt. 6th of June06 to the Prinicipal, Government Medical College, Jammu, requesting him to allow the said doctors to inter -change their respective streams. The Principal, Government Medical College, Jammu, referred the said representation of the two doctors to the Chairman of the Board for further necessary action at his end. The Chairman on receipt of the communication in this regard from the Principal, GMC, Jammu, along with the joint representation of the two doctors, conveyed its no objection for mutual change of streams by observing as under: - -