PARVAIZ AHMAD KHAN Vs. STATE & ORS.

JUDGEMENT

(1.) SWP. No. 562 of 2011 Nobody appeared in this case on last date of hearing. Nobody appeared today also, which shows lack of interest to prosecute the case.

(2.) Dismissed for non-prosecution along with connected CMP(s). Interim direction shall stand vacated. SWP. No. 553 of 2011, CMP. No. 1109 of 2015

(3.) The petitioner along with other eligible candidates sought consideration for being selected/appointed on the post of Driver in District Kupwara, which post was notified vide Advertisement Notice 01 of 2008 dated 22nd April, 2008. The petitioner figured at serial no. 1 in the waiting list. In terms of Order dated 16th Jan., 2015. The selection of petitioner, in SWP. No. 562/2011 was subsequently cancelled, which he challenged in SWP. No. 562/2011, which stands dismissed.