REGENT COMPUTRONICS PVT. LTD.

BHAGWAN SINGH Appellant

V/S

JAGDEV SINGH Respondents

Referred Judgements :-

L J LEACH AND CO LIMITED VS. JARDINE SKINNER AND CO [REFERRED TO]
GANESH TRADING CO VS. MOJI RAM [REFERRED TO]
B K N PILLAI VS. P PILLAI [REFERRED TO]
T N ALLOY FOUNDRY COMPANY LIMITED VS. T N ELECTRICITY BOARD [REFERRED TO]
PANKAJA VS. YELLAPPA [REFERRED TO]

JUDGEMENT

(1.) THIS Civil Revision is directed against order dated 20th of February, 2004 of Munsiff, Jammu, allowing plaintiffs application for amendment of plaint.

(2.) FACTS giving rise to this Civil Revision may be stated thus:

(3.) THE present Revision has, thus, arisen in the circumstances detailed hereinabove.

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BHAGWAN SINGH Vs. JAGDEV SINGH

Referred Judgements :-

JUDGEMENT

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