JAHANGIR AHMAD MALIK Vs. STATE

JUDGEMENT

(1.) TWO writ petitions stand clubbed and are taken up together for final disposal. SWP 1218/2004 captioned Jahangir Ahmad Malik vs. State of J&K was listed before me on 20.09.2004 wherein a direction was sought by the petitioner for his continuation as a Junior Assistant on the strength of Order No. Estt/7149 -5 1 dated 21 .02.2004 which reads:

(2.) AS a matter of coincidence same day another petition SWP 1189/2004 entitled Muhammad Akber Mir Versus State came up before me seeking the following relief:

(3.) THE relief was sought on the strength of Order No.3135 -38 dated 22.10.2003 which is extracted hereunder;