SUDESH SINGH Vs. STATE OF J&K & ORS.

JUDGEMENT

(1.) In the present petition, the petitioner seeks the issuance of writ of certiorari for quashing the tentative select panel prepared by the official respondents for engagement of private respondent nos. 5 & 6 as R-e-T Teacher.

(2.) It appears that an advertisement notice dated 22.12.2011 was issued for engagement of R-e-T Teacher for district Ramban, which included inter alia two posts in New Primary School (NPS) Rand Gali falling in village Halla B of Zone Ramban.

(3.) The petitioner as also private respondent Nos. 5 and 6 applied for the said posts. Finally, the Zonal Education Officer, Ramban prepared the tentative Select Panel, which is impugned in the present petition. According to the select panel, wherein private respondent Nos. 5 and 6 have been shown at serial Nos. 1 and 2, the petitioner is reflected at serial No. 3. In the select panel, the residences of the private respondent Nos. 5 and 6 as also the petitioner have been shown as Halla Dhandrath.