MARIYA HABIB Vs. STATE AND ORS.

JUDGEMENT

(1.) LEARNED State counsel produced compliance report, which is taken on record. Alongwith the compliance report, copy of the Government Order No. 183 -HME of 2015 dated 21st May, 2015 is also produced. In terms of aforesaid Government order, the petitioner has been appointed as Medical Officer under RBA category in the pay Band of Rs. 9300 -34800 with Grade Pay of Rs. 5400/ - to the J&K Health and Family Welfare (Gazetted) Service.

(2.) THE grievance of the petitioner as projected in the writ petition(s) stands redressed.

(3.) AT one point of time, the respondent -State exhibited its inability to appoint the petitioner without their being recommendations from the Public Service Commission.