IRFAN RASOOL GADDA Vs. STATE OF J&K

Referred Judgements :-

A.P. STATE FINANCIAL CORPORATION V. C.M. ASHOK RAJU AND OTHERS [REFERRED TO]
PREM SINGH V. STATE OF HARYANA [REFERRED TO]
R. CHITRALEKHA AND ANOTHER V. STATE OF MYSORE AND OTHERS [REFERRED TO]
MINOR A PEERIAKARUPPAN SOBHA JOSEPH VS. STATE OF TAMIL NADU [REFERRED TO]
LILA DHAR VS. STATE OF RAJASTHAN [REFERRED TO]
Y V RANGAIAH STATE OF ANDHRA PRADESH VS. J SREENIVASA RAO:S SREENIVASA RAO [REFERRED TO]
JAVID RASOOL BHAT VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
KESHAV RAM PAL READER AND HEAD OF SANSKRIT DEPARTMENT AND OFFG PRINCIPAL LAJPAT RAI POST GRADUATE COLLEGE SAHIBABAD DISTT GHAZIABAD U P VS. U P HIGHER EDUCATION SERVICES COM MISSION ALLAHABAD [REFERRED TO]
A P PUBLIC SERVICE COMMISSION HYDERABAD VS. B SARAT CHANDRA [REFERRED TO]
PHOOL CHAND BAJRANG LAL VS. INCOME TAX OFFICER [REFERRED TO]
SATPAL RAMLAL VS. STATE OF HARYANA [REFERRED TO]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
SECY HEALTH DEPTT OF HEALTH AND F W VS. ANITA PURI [REFERRED TO]
BABU RAM VS. C C JACOB [REFERRED TO]
SUVIDYA YADAV VS. STATE OF HARYANA [REFERRED TO]
KIRAN GUPTA VS. STATE OF UTTAR PRADESH [REFERRED TO]
SANDEEP SINGH VS. STATE OF HARYANA [REFERRED TO]
ALL INDIA SC AND ST EMPLOYEES ASSN VS. A ARTHUR JEEN [REFERRED TO]
VIJAY SYAL VS. STATE OF PUNJAB [REFERRED TO]
STATE OF UTTARANCHAL VS. SIDHARTH SRIVASTAVA [REFERRED TO]
MOHD FAYAZ QAZI VS. STATE OF J&K [REFERRED TO]