REGENT COMPUTRONICS PVT. LTD.

Iftikhar Hussain Shah Appellant

V/S

Anshul Garg Respondents

Referred Judgements :-

COL. AVTAR SINGH SEKHON VS. UNION OF INDIA [REFERRED TO]
KERALA STATE ELECTRICITY BOARD V. HITECH ELECTROTHERMICS AND HYDROPOWER LTD [REFERRED TO]
MORAN MAR BASSELLOS CATHOLICOS VS. MOAT REV MAR POULOSE ATHANASLUS [REFERRED TO]
T C BASAPPA VS. T NAGAPPA [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
JAIN STUDIOS LTD VS. SHIN SATELLITE PUBLIC CO LTD [REFERRED TO]
BATUK K VYAS VS. SURAT BOROUGH MUNICIPALITY [REFERRED TO]
CHHAJJU RAM VS. NEKI [REFERRED TO]
STATE OF J&K AND ORS. VS. GOVT. HANDLOOM SILK WEAVING FACTORY AND ORS [REFERRED TO]

JUDGEMENT

(1.) Petitioner seeks recall/review of the order dtd. 11/12/2023 passed by the Division Bench of this court in Contempt Petition being CPLPA No.36/2018 titled 'Iftikhar Hussain Shah v. Anshul Garg, Deputy Commissioner, Doda' whereby the contempt petition filed by the petitioner has been closed.

(2.) The review has been filed inter alia on the following grounds:

(3.) Heard learned counsel for the parties.

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IFTIKHAR HUSSAIN SHAH Vs. ANSHUL GARG

Referred Judgements :-

JUDGEMENT

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