BALRAJ Vs. MANNU DEVI

JUDGEMENT

(1.) ON this reference coming up before me today, Mr. M.S. Bhat Advocate has appeared for the respondent, Mannu Devi. No body appears for the petitioner, Balraj, nor has any body appeared on 3.8.1992 on his behalf before the Registry, although vide order under reference parties had been directed to cause their appearance in the High Court on that date.

(2.) THE only point on which reference has been made is that there is no proof available on record to sustain the order under reference and also the order of the Trial Court.

(3.) THE Trial Magistrate has returned the order in Urdu and exact possible version of the same in English is as under: -