LAWS(J&K)-1963-6-1

HAJEE ABDUL REHMAN Vs. GULAM NABI

Decided On June 21, 1963

HAJEE ABDUL REHMAN Appellant

V/S

GULAM NABI Respondents

Referred Judgements :-

SAMRATH BAI V. EMPEROR [REFERRED TO]
BELUTNANI NATH V. RAMESH CHANDRA [REFERRED TO]
KALI DAS RAHA VS. DEODHARI MISTRI [REFERRED TO]
PRAVA DEBI VS. SANTI RAM CHATTERJI [REFERRED TO]

JUDGEMENT

(1.) ............. . .......

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