JIYA HILAL Vs. STATE OF J & K

JUDGEMENT

(1.) In the instant petition, the petitioner, is seeking a direction in the form of Writ of Certiorari for quashing the impugned provisional selection list of BUMS doctors issued by respondent no.5, published in Greater Kashmir in its issue dtd. 6/12/2013, insofar as it pertains to private respondent Nos. 6 and 7, and has further sought a direction upon respondents to appoint the petitioner against the advertised post of Medical Officer Female (Homeopathy), in terms of advertisement notice dtd. 22/10/2013. Petitioner is also seeking direction upon respondents to disclose as to who assessed the merit of the petitioner as an expert in the homoeopathy subject.

(2.) The petitioner has qualified her Bachelor of Homeopathic, Medicine and Surgery course from Kalyan, Homeopathic, Medical College and Hospital in the year 2005. Thereafter petitioner had undergone Internship Course at Lord Mahavir Homeopathic Medical College and Hospital Ludhiana in the year 2007. The petitioner has obtained more than 61% marks.

(3.) It is stated that the District Commissioner Shopian issued an advertisement notice for hiring of staff on mobile health team on contractual basis in Rashtriya Balawasthya, Karya Karam (RBSK) programme under National Rural Health Mission, Shopian. Eight posts were put to advertisement for two blocks in District Shopian i.e., 04 male doctors and 04 female doctors were to be appointed from Keller and Sophian blocks against the post of Medical Officer - Male/Medical Officer - Female. The petitioner states that she being eligible in Homeopathic Medicine also applied against one of the advertised post in Shopian block.