YOG RAJ Vs. UT OF J&K

JUDGEMENT

(1.) Petitioners through the medium of this application seeks quashment of FIR No. 0094/2022 dtd. 11/3/2022 registered at Police Station Nagorta, Jammu for the commission of offences punishable under Ss. 447/427/147/504/506/34 IPC.

(2.) Heard learned counsel for the petitioners.

(3.) Issue notice to the respondents, returnable within four weeks. .