STATE OF J. & K. Vs. ALTAF HUSSAIN

Referred Judgements :-

MAHESH DATTATRAY THIRTHKAR V. STATE OF MAHARASHTRA [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. SIDAPPA OMANNA TUMARI [REFERRED TO]
SPECIAL DEPUTY COLLECTOR VS. KURRA SAMBASIVA RAO [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. MOHAMMAD MATEEN WANI [REFERRED TO]
LAND AQUISITION OFFICER AND MANDAL REVENUE OFFICER VS. NARASAIAH [REFERRED TO]
UNION OF INDIA V. RAM PHOOL [REFERRED TO]
MAL SINGH VS. STATE OF M P [REFERRED TO]