(1.) This is an application seeking condonation of delay of 104 days in filing the appeal. For the reasons stated in the application, same is allowed and the delay in filing the appeal is condoned.
(2.) Condonation application is, accordingly, disposed of.
(3.) Main Appeal is taken on board.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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