ANIL VYAS Vs. UNION OF INDIA

Referred Judgements :-

BAIDYANATH MAHAPATRA V. STATE OF ORISSA [REFERRED TO]
BRIJ MOHAN SINGH CHOPRA V. STATE OF PUNJAB [REFERRED TO]
ASHOK KUMAR JAIN V. STATE OF J & K & ORS. [REFERRED TO]
STATE OF U.P. V. CHATER SEN [REFERRED TO]
STATE OF J&K V. JIA LAL GUPTA [REFERRED TO]
BALDEV RAJ CHADHA VS. UNION OF INDIA [REFERRED TO]
RAM EKBAL SHARMA VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. DULAL DUTT [REFERRED TO]
S RAMACHANDRARAJU VS. STATE OF ORISSA [REFERRED TO]
CHIEF GENERAL MANAGER STATE BANK OF INDIA BHUBANESWAR VS. SURESHCHANDRA BEHERA [REFERRED TO]
K KANDASWAMY VS. UNION OF INDIA [REFERRED TO]
ALLAHABAD BANK OFFICERS ASSOCIATION VS. ALLAHABAD BANK [REFERRED TO]
M S BINDRA VS. UNION OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. SURYAKANT CHUNILAL SHAH [REFERRED TO]
STATE OF GUJARAT VS. UMEDBHAI M PATEL [REFERRED TO]
NAND KUMAR VERMA VS. STATE OF JHARKHAND [REFERRED TO]
RAJESH GUPTA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
MUZAFFAR AHMAD KHAN VS. STATE [REFERRED TO]
MOHD MEHRAJ-UD-DIN KHAN VS. STATE OF J&K [REFERRED TO]
ZAREENA BANO AND CONNECTED MATTERS VS. STATE [REFERRED TO]
SHAH LATIF VS. STATE OF J&K [REFERRED TO]
JANAK SINGH VS. STATE OF J&K [REFERRED TO]