(1.) This order shall govern the disposal of the aforementioned two writ petitions.
(2.) The facts in brief in both the petitions, be noticed as under:-
(3.) For purposes of awarding the marks, para 8 of the advertisement notice prescribed as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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