(1.) This is a writ petition.
(2.) Heard. I have perused the record.
(3.) Facts, which are undisputed and necessary for disposal of this writ petition, may be stated thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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