(1.) Following reliefs are sought in this petition.
(2.) Paragraph-7 (a) of the writ petition is taken note of:-
(3.) Paragraph-12 of the rejoinder affidavit filed by the petitioner is taken note of:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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