SHAKUNTALA Vs. SOHAN SINGH

JUDGEMENT

(1.) APCIV 129/2010, APCIV D-130/2010, APCIV D-133/2010, APCIV 137/2010

(2.) Heard. Considered.

(3.) On going through these condonation of delay applications, I am satisfied that delay caused in filing the main appeals is sufficiently explained. Accordingly, all the applications seeking condonation of delay are allowed and disposed of.