LAWS(J&K)-2013-5-44

STATE OF J&K Vs. RAVI KANT SHARMA

Decided On May 22, 2013
STATE OF JANDK Appellant
V/S
RAVI KANT SHARMA Respondents

JUDGEMENT

(1.) Judgment dated 21st October, 2010 passed in Review Petition No. 01/2006 by the learned Single Judge is impugned in this Letters Patent Appeal.

(2.) This case has its chequered history. Precise factual matrix is required to be noticed for appropriate appreciation of the controversy involved.

(3.) 529 posts of Accounts Assistants were referred by appellant No. 2, Director General Accounts and Treasuries (Finance) to the Jammu and Kashmir Services Selection. Board, hereinafter referred to as "SSB" The posts were advertised vide Advertisement Notice No. SSRB-10 of 1991 dated 26.11.1991 with the following break-up:- <FRM>JUDGEMENT_44_LAWS(J&K)5_2013.html</FRM>