(1.) Instant Letters Patent Appeal is directed against the judgment dated 29.5.2008 passed by learned Single Judge while disposing of SWP No.1024/2002.
(2.) Vide advertisement notice No.01 of 1999 dated 09.03.1999, issued by respondent No.3 applications have been invited from the permanent residents of J&K State for various posts as reflected in the annexure attached to the said advertisement notice which include 313 posts of teachers District cadre Baramulla. In tune with Note (A) of the advertisement notice, the breakup of reservation vis-a-vis said 313 posts, as has been taken into consideration during the process of selection is as under:-
(3.) Vide communication No.SSB/PA/Secy/2103-05/02 dated 18.7.2002, addressed by Secretary, J&K Services Selection Board to the Principal Secretary to Govt. Education Department, the select list of the candidates for the posts of teachers District Cadre Baramulla with the following breakup has been submitted: