NAZIR AHMAD SHAH Vs. STATE & ORS

Referred Judgements :-

GURCHARAN SINGH RAJ KUMAR SHARMA VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [REFERRED]
NIRANJAN SINGH VS. PRABHAKAR RAJARAM KHAROTE [REFERRED]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED]
DOLAT RAM VS. STATE OF HARYANA [REFERRED]
SALAUDDIN ABDULSAMAD SHAIKH VS. STATE OF MAHARASHTRA [REFERRED]
K L VERMA VS. STATE [REFERRED]
PURAN VS. RAMBILAS [REFERRED]
SUNITA DEVI VS. STATE OF BIHAR [REFERRED]
ADRI DHARAN DAS VS. STATE OF W B [REFERRED]
GAJANAND AGARWAL VS. STATE OF ORISSA [REFERRED]
LOKESH SINGH VS. STATE OF U P [REFERRED]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [REFERRED]